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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xxii) in Rajasthan Cinemas (Regulation) Rules, 1959

(xxii)"Open Air Cinema" means cinematograph exhibition specially permitted by the licensing authority or the Government in any place not ordinarily used for such purpose;