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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4)(f) in Adoption Regulations, 2017

(f)whether the agency has submitted annual reports, audited statements of accounts and monthly reports including the adoption data to the State Government or State Adoption Resource Agency concerned and the adoption data to the Authority regularly and within the stipulated time;