Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 909] [Entire Act]

Union of India - Section

Section 28 in The Drugs And Cosmetics Act, 1940

28. Penalty for non-disclosure of the name of the manufacturer, etc.—

Whoever contravenes the provisions of section 18A or section 24 shall be punishable with imprisonment for a term which may extend to one year, or with fine which shall not be less than twenty thousand rupees or with both.