Section 2(9)(a) in The Maharashtra Co-Operative Societies Act, 1960

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State of Maharashtra - Subsection

Section 2(9)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)the procurement, production or processing, and distribution of goods to or the performance of other services, for, its members as also other customers, and

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State of Maharashtra - Subsection

Section 2(9)(a) in The Maharashtra Co-Operative Societies Act, 1960