Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 6 in The Arunachal Pradesh Co-operative Societies Rules, 1984 6. Form of report under Section 9 (2). - The report to be made by the Registrar to the Government under, sub-section (2) of Section 9 shall be in Form
