Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

Dropti vs . Hpsebl on 7 September, 2022

Bench: Sabina, Sushil Kukreja

Dropti Vs. HPSEBL CWPOA No. 6631 of 2020 .

07.09.2022 Present: Ms. Meghna Keswa, Advocate on behalf of Mr. M.L. Sharma, Advocate for the petitioner.

Mr. Anil God, Advocate, for the respondents Admit.

                             r               to           ( Sabina )
                                                            Judge

                                                      ( Sushil Kukreja )
               September 07, 2022                          Judge

(ravinder/subhash) ::: Downloaded on - 08/09/2022 20:03:45 :::CIS