Himachal Pradesh High Court
Dropti vs . Hpsebl on 7 September, 2022
Bench: Sabina, Sushil Kukreja
Dropti Vs. HPSEBL CWPOA No. 6631 of 2020 .
07.09.2022 Present: Ms. Meghna Keswa, Advocate on behalf of Mr. M.L. Sharma, Advocate for the petitioner.
Mr. Anil God, Advocate, for the respondents Admit.
r to ( Sabina )
Judge
( Sushil Kukreja )
September 07, 2022 Judge
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