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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in Rajasthan Sanskrit University Act, 1998

(2)The money received as contribution, aid or grant from the Central Government or the State Government or any other money received from any one else, as may be directed to the Board, shall be credited the the Pratisthan Nidhi of the University.