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State of Assam - Section

Section 40 in The Assam Fire Service Act, 1985

40. Police officers to aid.

- Police officers of all grades shall be authorised and bound to aid the fire service in execution of its duties. They may close any street in or near where a fire is burning and they may on their own motion or on the request of the Director or any member of the Force, remove or detain, any person who interferes by their presence with the operations of the fire fighting.