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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxiv) in Jharkhand Co-operative Societies Rules, 2008

(xxiv)'Co-operative Bank' means a society registered under this Act and doing the business of banking as defined in Clause (b) of Section 5 of the Banking Regulation Act, 1949.