Section 21(j) in Jammu and Kashmir Co-operative Societies Rules, 2001
(j)[ The candidates whose nomination papers are found to be valid may withdraw their names within a period of two days from the date of scrutiny by addressing a communication in Form "C" appended to these rules to the Committee/Administrator with a copy to the Assistant Registrar.] [Recast by SRO 1 dated 4th January, 2005.]
