Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] British India - Subsection Section 2(c) in Indian Matrimonial Causes (War Marriages) Act, 1948 (c)"war period" means the period commencing on the 3rd day of September, 1939, and ending on the 31st day of March, 1946.
