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State of Haryana - Section

Section 75 in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

75. Special provisions in regard to transfer relating to garden colonies.

- Transfer of permanent ownership rights in the case of plots in garden colonies shall be made only if the allottee has actually planted fruit trees in not less than 1/15 of the garden area of the plot allotted to him: provided that irrigation facilities were available.