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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2) in Kamdhenu University Act, 2009

(2)The following shall form part of, or be paid into the University Fund, namely:-
(a)any contribution or grant by Government or Veterinary Council of India or Indian Council of Agricultural Research or any other agency;
(b)the income of the University from all sources including income from fees and charges and sale of farm products;
(c)receipts, bequest, donations endowments and other grants, etc., received by the University; and
(d)any sum borrowed from the Banks with the previous permission of the State Government.