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[Cites 0, Cited by 1] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(7) in Bombay Primary Education Act, 1947

(7)The provisions of this section shall have effect, notwithstanding anything to the contrary contained in sections 20 and 23 of this Act and in any provision of the Gujarat Panchayats Act, 1993 (Gujarat 18 of 1993).]