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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(2)Where a Commandant is of the opinion that any Officer above the rank of a Head Constable of the Special Armed Force working under his Commandant is unfit to be retained in the service of the said Force he may recommend to the Appointing Authority that such Officer be retired from service.