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State of Rajasthan - Section

Section 65 in Rajasthan Forest Act, 1953

65. Power to release on a bond a person arrested.

- Any Forest Officer of a rank not inferior to that of an officer-in charge of a range, who or whose subordinate has arrested any person under the provisions of Section 64, may release such person on his executing a bond to appear, if and when so required, before the Magistrate having jurisdiction in the case, or before the officer-in-charge of the nearest police station.