Delhi High Court - Orders
M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 23 July, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 61/2025
M/S NIHALSONS REAL ESTATE DEVELOPERS .....Petitioner
Through: None.
versus
M/S. WAVE MEGACITY CENTER PVT. LTD .....Respondent
Through: Mr. Arjun Nanda, Adv.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 23.07.2025 I.A. 17372/2025 (BY RESPONDENT - PLACE ADDITIONAL DOCUMENTS ON RECORD.) List this application for consideration on 11.08.2025, i.e. the date already fixed in the main matter.
PURUSHAINDRA KUMAR KAURAV, J JULY 23, 2025 aks/mj This is a digitally signed order.
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