Delhi High Court - Orders
Sucharita Mosali & Ors vs M/S Bestech India Private Limited & Anr on 31 January, 2024
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1842/2023, CM APPL. 58293/2023--stay, CM APPL.
58295/2023-permission to file lengthy synopsis
SUCHARITA MOSALI & ORS. ..... Petitioner
Through: Mr.Varun Singh, Ms.Kajal S. Gupta
and Mr.Rohan Chandra, Advocates.
versus
M/S BESTECH INDIA PRIVATE LIMITED & ANR...... Respondent
Through: Ms.Jigyasa Sharma, Advocate for R-
1.
Mr.Piyush Singh, Mr.Alankrit
Bhatnagar, Mr.Suryansh Vashisht,
Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 31.01.2024
1. It is submitted on behalf of the respondent No.1 that the reply is to be filed. Reply, if any, be filed within two weeks from today with an advance copy to learned counsel for the petitioner.
2. It is submitted on behalf of respondent No.2 that no reply is to be filed.
3. Written submissions to be filed within two weeks with an advance copy to the opposite party.
4. List for hearing on 24.04.2024.
SHALINDER KAUR, J JANUARY 31, 2024/vld This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 21:36:19