Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(1)(b) in The M.P. Industrial Relations Act, 1960

(b)is entitled to the benefit of a registered agreement or a settlement, submission or award; or