Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84I(1)] [Section 84I] [Entire Act]

State of Maharashtra - Subsection

Section 84I(1)(d) in Nagpur Improvement Trust Act, 1936

(d)the aggregate amount which has, up to the date of the statement, been applied under section 84-H, in or towards repaying loans ; and