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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in Kashmir and Jammu Universities Act, 1969

(e)"Faculties", "Board of Studies", "Board of Inspection", and "Board of Research Studies", means the Faculties, Board of Studies, Board of Inspections and Board of Research Studies of a University ;