Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Rajasthan - Section Section 4 in The Rajasthan Agricultural Produce Markets Act, 1961 4. Notification dated 21.8.1979 - Published in Rajasthan Gazette, Extraordinary, Part IV-C, dated 23.8.1979, p. 187.
