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[Cites 0, Cited by 0] [Section 77F(2)] [Section 77F] [Entire Act]

State of Maharashtra - Subsection

Section 77F(2)(a) in The Maharashtra Cooperative Societies Rules, 1961

(a)that the claim of the disputant is for recovery of liquidated sum of money only and no other relief beyond the scope of this rule is claimed in this dispute;