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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(22) in The Tamil Nadu Municipal Corporations Service Rules, 1996

(22)"Transfer" means the posting of a person holding one post to another post having identical scale of pay in the same service or from one service to another service in the same Corporation in accordance with the provisions contained in the Special Rules;