Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 14 in The Delhi Restriction of Uses of Land Act, 1941

14. Trial of offences.-

No Court inferior to that of a Magistrate of the first class shall try any offence punishable under this Act.