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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in The Gujarat Fiscal Responsibility Act, 2005

(3)In particular, and without prejudice to the provisions contained in sub-section (2), the medium term fiscal policy statement shall include assessment of sustainability relating to,-
(a)the balance between revenue receipt and the revenue expenditure;
(b)the use of capital receipts including open market borrowings for generating productive assets; and
(c)the estimated yearly pension liabilities worked out on actuarial basis, for the next ten years, within such period as the State Government may, by order, specify.