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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(3)Where any shortfall in filling of seats from NRI occurs, such vacant seats may be filled up from the merit list of All India Engineering Entrance Examination or All India Medical Entrance Examination, as the case may be, conducted by Central Board of Secondary Education :Provided that while filling up such vacant seats NRI shall be preferred.