Gujarat High Court
C.I.T vs M/S.Shreenathji Corpn on 5 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/ITR/4/2003 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
INCOME TAX REFERENCE NO. 4 of 2003
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C.I.T.....Applicant(s)
Versus
M/S.SHREENATHJI CORPN.....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
MS NIYATI K SHAH, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 05/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Ms. Bhatt, learned advocate for the appellant requests for time to produce copy of the decision which she wants to rely upon. List on 19.11.2014.
(K.S.JHAVERI, J.) (K.J.THAKER, J) divya Page 1 of 1