Madhya Pradesh High Court
M/S Suman Infrastructure Private ... vs The State Of Madhya Pradesh on 20 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-6754-2017
(M/S SUMAN INFRASTRUCTURE PRIVATE LIMITED Vs THE STATE OF MADHYA PRADESH)
10
Jabalpur, Dated : 20-02-2018
Shri Shekhar Sharma, counsel for petitioner.
Shri Amit Seth, G.A., for State.
Learned counsel for petitioner states that W.P.No.5700/2017 and
W.P.No.5701/2017 raising similar questions, as are raised in the
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present petition, are pending before Indore Bench of this High Court.
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Let the said writ petitions be transferred to this Bench and be
ad
listed alongwith the present petition after four weeks.
Pr
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(HEMANT GUPTA) (ANURAG SHRIVASTAVA)
CHIEF JUSTICE JUDGE
ad M Digitally signed by SANTOSH P MATHEWS Date: 2018.02.21 14:50:13 +05'30' of M. rt ou C h ig H