Section 3 in The Orissa Subordinate Correctional Service Rules, 1992
3. Constitution of Service.
- The cadre of the Service shall consist of the following categories of posts of the Jail Department namely :(a)Prison Welfare Officer which include Lady Prison Welfare Officers;(b)After-Care Officer;(c)Sub-divisional Probation Officers ; and(d)such other posts as may be included in the service by the Government from time to time by issue of order in that behalf.
