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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(ii) in Rajasthan Payment of Gratuity Rules, 1973

(ii)in the case of an employee who complete one year of service after the date of commencement of these Rules ordinarily within thirty days of the completion of one year of service: