Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 38] [Entire Act] Union of India - Subsection Section 38(3) in The Industrial Disputes Act, 1947 (3)Rules made under this section may provide that a contravention thereof shall be punishable with fine not exceeding fifty rupees.
