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Supreme Court - Daily Orders

Triumph International Finance India ... vs The Custodian on 10 October, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.19                                 COURT NO.5                SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 Nos.6930-6931/2022

     TRIUMPH INTERNATIONAL FINANCE                    INDIA LTD.           Appellant(s)

                                                       VERSUS

     THE CUSTODIAN & ORS.                                                  Respondent(s)


      (IA No. 131554/2022 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 131553/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 10-10-2022 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Appellant(s)                    Mr.   Sunil Fernandes, Adv.
                                         Ms.   Nupur Kumar, AOR
                                         Ms.   Priyansha Sharma, Adv.
                                         Ms.   Diksha Dadu, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with C.A. No.4966/2022.

(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.10.11 17:14:12 IST Reason: