Supreme Court - Daily Orders
Triumph International Finance India ... vs The Custodian on 10 October, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.19 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.6930-6931/2022
TRIUMPH INTERNATIONAL FINANCE INDIA LTD. Appellant(s)
VERSUS
THE CUSTODIAN & ORS. Respondent(s)
(IA No. 131554/2022 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 131553/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 10-10-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. Sunil Fernandes, Adv.
Ms. Nupur Kumar, AOR
Ms. Priyansha Sharma, Adv.
Ms. Diksha Dadu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with C.A. No.4966/2022.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.10.11 17:14:12 IST Reason: