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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(3)Any refusal or removal under sub-section (2), may be rescinded if the conduct on the basis of which refusal or removal was directed is condoned for good and sufficient reasons.