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[Cites 0, Cited by 0] [Section 451(2)] [Section 451] [Entire Act]

State of Tamilnadu - Subsection

Section 451(2)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)Every order of the Commissioner or other municipal authority granting or refusing to grant a licence or permission shall be published on the notice board of the corporation.