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State of Andhra Pradesh - Section

Section 32 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

32. Repairs and replacement of appliances and stores:

- The Director General of Fire Services shall exercise powers in the matter of repairs and replacement of appliances, procurement of stores and maintenance of the repair squad and workshop as per procedure contemplated in Chapter XXV of the Andhra Pradesh Fire Service Manual.