1234. Travelling allowance of non-officials attending the annual police parade to receive rewards.
- Non-officials attending the annual police parade to receive rewards are entitled to travelling allowances on the scale allowable to witnesses in criminal cases. The charge should proceed against the head "Travelling Allowance" in the provincial police budget.Note. - This regulation applies to retired police officers receiving rewards and medals, such as the King's Police and fire Services Medal and the India Police Medal.
