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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(5) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(5)After the total number of votes polled by each candidate has been announced under sub-rule (4), the Returning Officer shall complete and sign the result sheet in Form - XXVI and no application for a further or second recount shall be entertained thereafter.