Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(2)(m) in The Assam Children Act, 1970

(m)the conditions subject to which children may be placed under the care of any parent, guardian or other fit persons under this Act and the obligations of such persons towards the children so placed;