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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(2)(e) in Andhra Pradesh Compulsory Registration of Marriages Act, 2002

(e)[ the automated marriage registration process.] [Inserted by Act No.28 of 2018, dated 25.10.2018.]