Bombay High Court
Zaggle Prepaid Ocean Services Pvt. Ltd vs Freebie Solutions Pvt. Ltd. And Ors on 14 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
LEAVE PETITION (L) NO. 2726 OF 2020
IN
COMMERCIAL SUIT (L) NO. OF 2020
Zaggie Prepaid Ocean Services Private Limited .. Petitioner
Vs.
Freetime Solution Private Limited & Ors. .. Respondents
Ms. Ankita Singhania, a/w Sneha Sheth, Palak Agrawal, Harshita Shroff
i/b. Zerik Dastur for the petitioner-Mr. Avinash Godhkindi.
Mr. for the respondent.
CORAM : A. K. MENON, J.
DATE : 14TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :
Called for leave under clause XII.
1. In view of the averments in corrected paragraph 36, leave is granted. Leave petition is allowed. Ms. Singhania states that the plaint in its physical form will be lodged within one week from today. Statement is accepted. 1/2
4.lpetnl-2726-20 wadhwa
2. This order shall be digitally signed by the Personal Assistant of this Court.
(A. K. MENON, J.) Sandhya Wadhwa Digitally signed by Sandhya Wadhwa Date: 2020.10.15 16:58:36 +0530 2/2
4.lpetnl-2726-20 wadhwa