Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] State of Jammu-Kashmir - Subsection Section 19A(a) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997 (a)makes or receives any payment for the supply of, or for an offer to supply, any human tissue ; or
