Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Andhra Pradesh - Subsection Section 37(g) in Andhra Pradesh Advocates' Clerks' Welfare Fund Rules, 1992 (g)to issue a certificate of Recognition and Registration of Advocates' Clerks' Association under Section 13 of the Act.
