Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 233 in Rajasthan Panchayati Raj Rules, 1996 233. Security of cash. - A security guard may be arranged from Police Station on payment to accompany the cashier when heavy cash balance is brought by him from the bank to office or vice versa.
