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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(2)(b) in Sikkim Industries Licensing Act, 1982

(b)if before the expiry of the said six months, such person has made an application, for grant of licence under this Act for such industry, until the final disposal of his application.