Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119(6)] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(6)(d) in The Income Tax Act, 2025

(d)"Tribunal" shall have the same meaning as assigned to it in section 2(90) of the Companies Act, 2013.