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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(4)(ii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(ii)every person holding office as a member of the Court, the Executive or the Academic Council, as the case may be immediately before the appointed date shall cease to hold that office;