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State of Uttar Pradesh - Section

Section 429 in The U.P. Co-operative Societies Rules, 1968

429. [ [Substituted by Notification No. 2700/XLIX-1-94-7(1)-94, dated 15.7.94.]

The provision of the Act and the rules or orders issued under the Act shall be applicable to every repoll in the same manner as they are applicable for the original poll.]