Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of Rajasthan - Subsection Section 18A(a) in The Rajasthan Judicial Service Rules, 1955 (a)by the Commission or the Appointing Authority as the ease may be from admission to any examination or appearance at any interview held by the Commission for selection of candidates, and
