Delhi High Court - Orders
Shikha Khushwaha Shailendra Sharma ... vs Union Of India And Ors Union Of India And ... on 5 October, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~16 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2577/2021, CM No. 7625/2021
+ W.P.(C) 2578/2021, CM No. 7626/2021
+ W.P.(C) 2581/2021, CM No. 7630/2021
+ W.P.(C) 2583/2021, CM No. 7632/2021
+ W.P.(C) 2585/2021, CM No. 7635/2021
SHIKHA KHUSHWAHA
SHAILENDRA SHARMA
MANDAL BAPI
HARINDER SINGH
AKHILESH KUMAR SINGH
..... Petitioner
Through:
versus
UNION OF INDIA AND ORS
UNION OF INDIA AND ORS
UNION OF INDIA AND ORS
UNION OF INDIA AND ORS
UNION OF INDIA AND ORS
..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Adv. for
UOI in (Item Nos.16 & 17)
Mr. Bhardwaj, CGSC with
Ms. Anubha Bhardwaj, Adv. for UOI
in (Item Nos.18 to 20)
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 05.10.2021 Counter affidavits have been filed in W.P.(C) 2577/2021, W.P.(C) 2578/2021, W.P.(C) 2581/2021 and W.P.(C) 2585/2021. A copy thereof be given to the counsel for the petitioner(s), who may file rejoinder(s) within Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:05.10.2021 18:58:32 four weeks.
Counter affidavit in W.P.(C) 2583/2021 be filed within four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
List on February 01, 2022.
V. KAMESWAR RAO, J OCTOBER 05, 2021/aky Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:05.10.2021 18:58:32